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[Cites 0, Cited by 0] [Section 280] [Entire Act]

State of Uttar Pradesh - Subsection

Section 280(2) in The General Rules (Civil), 1957

(2)Such Officer of his court as the Judge of the District Court may appoint shall keep in Hindi :
(a)For the District Court and all the courts subordinate to the District Court, a single set of the following registers :
Register of Receipts of Deposits (Form No. 36).Register of Repayments of Deposits (Form No. 38).
(b)For the District Court only Cash-book.