Karnataka High Court
Jairam S/O Dhanaju Jadhav And Ors vs The State Through Gogi Ps on 14 September, 2012
1
IN THE HIGH COURT OF KARNATAKA
CIRCUIT BENCH AT GULBARGA
DATED THIS THE 14TH DAY OF SEPTEMBER, 2012
BEFORE
THE HON'BLE MR. JUSTICE A.S. PACHHAPURE
CRIMINAL PETITION No.15900/2012
BETWEEN:
1. JAIRAM S/O. DHANAJU JADHAV
AGE: 24 YEARS, OCC: AGRICULTURE
2. AMBU S/O. POMU JADHAV
AGE: 44 YEARS, OCC: AGRICULTURE
3. BASAWARAJ S/O. GENU JADHAV
AGE: 34 YEARS, OCC: AGRICULTURE
4. WALU S/O. TUKARAM RATHOD
AGE: 34 YEARS, OCC: AGRICULTURE
5. THAVARU S/O. KASANU RATHOD
AGE: 40 YEARS, OCC: AGRICULTURE
6. SURESH S/O. AMBU JADHAV
AGE: 21 YEARS, OCC: AGRICULTURE
7. RAVI S/O. TUKARAM RATHOD
AGE: 20 YEARS, OCC: AGRICULTURE
8. RAMESH S/O. SHANKAR JADHAV
AGE: 19 YEARS, OCC: AGRICULTURE
ALL ARE R/O. BHIMLU NAIK TANDA
TQ: SHAHAPUR, DIST: YADGIR
... PETITIONERS
[BY SRI. AYYANAGOUDA S. P., ADVOCATE]
AND:
THE STATE THROUGH GOGI P.S.
... RESPONDENT
2
[BY SRI. SUBASH MALLAPUR, HCGP]
***
THIS CRIMINAL PETITION IS FILED UNDER SECTION 438
OF CR.P.C. PRAYING TO ENLARGE THE PETITIONERS ON BAIL
IN CRIME NO.57/2011 OF GOGI POLICE STATION, WHICH IS
REGISTERED FOR THE OFFENCE P/U/S.143, 147, 323, 324,
504, 354, 306 R/W. 149 OF IPC.
THIS PETITION COMING ON FOR ORDERS, THIS DAY THE
COURT MADE THE FOLLOWING:
ORDER
The learned counsel for the petitioners having argued the matter for some time seek permission to withdraw the petition, to enable them to approach the Court below for bail under Section 439 of Cr.P.C.
2. His submission is placed on record. This petition is dismissed as withdrawn with liberty to approach the Court below for regular bail under Section 439 of Cr.P.C. by surrendering themselves. If such application is filed, the Court shall consider the same expeditiously and dispose of it in accordance with law.
Sd/-
JUDGE Srt