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State of Uttarakhand - Section

Section 7 in The Uttarakhand Witness Protection Act, 2020

7. Monitor and Review

Once the protection order is passed, the Competent Authority shall monitor its inplementedon and shall review the same on the basis of follow-up report. However the Competent Authority shall review the witness protection order on quarterly basis based on the monthly follow-up reports submitted by the Witness Protection Cell.