Delhi High Court - Orders
Matrix Cellular International ... vs Union Of India & Ors on 10 March, 2025
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2653/2023, CM APPL. 10218/2023 &
CM APPL. 10219/2023
MATRIX CELLULAR INTERNATIONAL SERVICES LIMITED &
ANR. .....Petitioners
Through: Mr. Vikrant A Maheshwari, Advocate.
(M: 9910044138)
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Harpreet Singh, Senior Standing
Counsel with Ms. Suhani Mathur and
and Mr. Jai Ahuja, Advocates.
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE RAJNEESH KUMAR GUPTA
ORDER
% 10.03.2025
1. This hearing has been done through hybrid mode.
2. At joint request of the ld. Counsel for the parties, list on 08th May, 2025.
PRATHIBA M. SINGH, J RAJNEESH KUMAR GUPTA, J MARCH 10, 2025/nd This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/03/2025 at 22:30:43