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Delhi High Court - Orders

Matrix Cellular International ... vs Union Of India & Ors on 10 March, 2025

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                    $~26
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +            W.P.(C) 2653/2023, CM APPL. 10218/2023 &
                                                      CM APPL. 10219/2023
                                         MATRIX CELLULAR INTERNATIONAL SERVICES LIMITED &
                                         ANR.                                        .....Petitioners
                                                      Through: Mr. Vikrant A Maheshwari, Advocate.
                                                                 (M: 9910044138)

                                                                                      versus

                                                UNION OF INDIA & ORS.                                                              .....Respondents
                                                              Through:                                        Mr. Harpreet Singh, Senior Standing
                                                                                                              Counsel with Ms. Suhani Mathur and
                                                                                                              and Mr. Jai Ahuja, Advocates.
                                                CORAM:
                                                JUSTICE PRATHIBA M. SINGH
                                                JUSTICE RAJNEESH KUMAR GUPTA
                                                             ORDER

% 10.03.2025

1. This hearing has been done through hybrid mode.

2. At joint request of the ld. Counsel for the parties, list on 08th May, 2025.

PRATHIBA M. SINGH, J RAJNEESH KUMAR GUPTA, J MARCH 10, 2025/nd This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/03/2025 at 22:30:43