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State of Uttar Pradesh - Section

Section 5 in The U.P. Scheduled Commodities Distribution Order, 1990

5. Preparation of Identity cards.

- A Food Officer may, either of his own motion or on an application made to him by a qualified resident issue or cause to be issued to such resident for himself and his household or establishment, if any, an identity card authorising purchase of Scheduled Commodities, on payment of such fees as the State Government may from time to time fix.An Identity card issued under clause 8 of the Uttar Pradesh Foodgrains and Other Essential Articles Distribution Order, 1977 or clause 9 of the Uttar Pradesh Scheduled Commodities (Regulation of Distribution) Order, 1989, which was in force in the State immediately preceding the date of commencement of these Orders shall be deemed to have been validly issued under the provisions of this Order.