Madhya Pradesh High Court
Baliram vs The State Of Madhya Pradesh on 10 July, 2025
1 CRR-2513-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRR No. 2513 of 2025 (BALIRAM AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 10-07-2025 Mr. Manish Tiwari and Ms. Sabhyata Yadav - Advocate for applicants.
Mr. Akshay Namdeo - Government Advocate for State.
List this matter along with Criminal Revision Nos.2615 of 2025 and 2724 of 2025.
(DEVNARAYAN MISHRA) JUDGE julie Signature Not Verified Signed by: JULIE SINGH Signing time: 11-07-2025 11:58:51