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Madhya Pradesh High Court

Baliram vs The State Of Madhya Pradesh on 10 July, 2025

1 CRR-2513-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRR No. 2513 of 2025 (BALIRAM AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 10-07-2025 Mr. Manish Tiwari and Ms. Sabhyata Yadav - Advocate for applicants.

Mr. Akshay Namdeo - Government Advocate for State.

List this matter along with Criminal Revision Nos.2615 of 2025 and 2724 of 2025.

(DEVNARAYAN MISHRA) JUDGE julie Signature Not Verified Signed by: JULIE SINGH Signing time: 11-07-2025 11:58:51