Bombay High Court
Executive Engineer, Minor Irrigation ... vs Mangalu Ragho Paradhi And Ors on 12 June, 2024
Author: Sharmila U. Deshmukh
Bench: Sharmila U. Deshmukh
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
INTERIM APPLICATION NO. 16707 OF 2023
In
First Appeal STAMP NO. 12305 OF 2023
Executive Engineer, Minor Irrigation ....PETITIONER
Department, Nashik
V/S
Mangalu Ragho Paradhi And Ors. ....RESPONDENT
CORAM : HON'BLE JUSTICE SHARMILA U. DESHMUKH J DATE : 12th June, 2024 P.C. :
Due to paucity of time, stand over to 19/06/2024. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 13/06/2024 ::: Downloaded on - 13/06/2024 16:06:10 :::