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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Haryana - Subsection

Section 22(iii) in The Faridabad Complex Water-Supply Bye-laws

(iii)No portion of any water connection or of the pipe or main leading to it or meter shall be tampered with by any consumer, in any way whatever, whether for the purpose of repair, alteration or any other purpose, except with the written permission of the Chief Administration.