Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] Union of India - Subsection Section 21(4) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008 (4)The solutions and the barriers that have the greatest risk reducing effect shall be chosen based on an individual as well as an overall risk evaluation.
