Commnr. Of Central Excise, Madurai vs M/S. Ayyappan Textiles Ltd on 23 July, 2013

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Supreme Court of India

Commnr. Of Central Excise, Madurai vs M/S. Ayyappan Textiles Ltd on 23 July, 2013

Equivalent citations: AIRONLINE 2013 SC 26, 2013 (14) SCC 632, (2015) 2 REC CIV R 923, (2013) 9 SCALE 595

Bench: Sudhansu Jyoti Mukhopadhaya, J. Chelameswar