Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(i) in The Baba Farid University of Health Sciences Act, 1998

(i)to establish uniformity in standards of education in all Faculties of Health Sciences including modern system of medicine, dental medicine and surgery, Indian Systems of Medicine, Homeopathy and various paramedical and paradental disciplines such as Nursing, Medical laboratory technology, Pharmacy, Physiotherapy and Speech therapy, with a view to enhancing the quality of such education and consistently aiming to modernise, improve and achieve the highest standards of academic excellence at all levels;