Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Bengal Presidency - Section Section 12 in Calcutta Port Act, 1890 12. Power to grant leave of absence to Chairman.- It shall be lawful for the 3[Central Government] of grant leave of absence to the 5[Chairman] and to appoint a person to officiate for such 5[Chairman] during his absence on leave.
