Allahabad High Court
Muhammad Ali Khan And Ors. vs Jas Ram And Ors. on 22 November, 1913
Equivalent citations: (1914)ILR 36ALL46
JUDGMENT Henry Richards, C.J. and Pramada Charan Banerji, J.
1. We are unable to hold that the view taken by the learned Judge of this Court was wrong. We accordingly dismiss the appeal, but without costs.