Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act] State of Haryana - Subsection Section 64(2)(i) in Haryana Registration and Regulation of Societies Act, 2012 (i)in the first instance identify any other Society in operation with identical aims and objects and transfer such assets to such Society; or