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State of Jharkhand - Section
Section 852 in Bihar Education Code, 1961
852. Procedure for recording confidential remarks on officers of the Education Department.
-| Designation of officers reported upon. | Reporting authorities. | Remarks |
| Regional Deputy Director of Education; Director of K. P. J.Research Institute, Patna. | Director of Public Instruction, Bihar, | Education Department will submit forms for annual remarks tothe Director of Public Instruction to record his remarks by the1st April, each year. |
| Director of Mithila Institute, Darbhanga. Director of R. B.Parishad, Patna. | ||
| Director of the Institute of Post-Graduate Studies and Arabic& Persian, Patna. | ||
| Director of Rural Institute, Birauli. | ||
| Director, Nava Nalanda Manavihar, Nalanda. | ||
| Director of A N. Sinha Institute, Patna. | ||
| Director of Vaishali Institute, Muzaffarpur. | Director of Public Instruction, Bihar. | Education Department will submit forms for annual remarks toDirector of Public Instruction to record his remarks by the 1stApril each year. Director of Public Instruction will record hisremarks and forward the report in duplicate to Government forexamination by the 1st July, of each year. |
| Superintendent, Hazaribagh Reformatory School, Principals ofall Government Colleges under the control of Director of PublicInstruction and that of the Madrasa Islamia Shamshul Huda, Patna | ||
| Principal of the Patna School of Arts. | ||
| Superintendent of Libraries, Bihar, Secretary, BasicEducation Board, Patna. | ||
| Educational Literature Officer, Bihar. | ||
| Principal, Residential School, Netarhat. | ||
| District Education officer. | Regional Deputy Director concerned. Director of PublicInstruction. | The Regional Deputy Director of Education concerned duplicateto the Director of Public Instruction not later than the 15thMay each year. After recording his remarks, if any, the Directorof Public Instruction should forward the report to Governmentfor examination by the 1st July of each year. |
| District Inspectress of Schools and Lady Principals ofGovernment High Schools, Lady Superintendent, Headmistress ofWomen's Training Class. | Inspectress of Schools, Deputy Director of Education (Girls),Director of Public Instruction. | The Inspectress of Schools should send her remarks induplicate to the Deputy Directress of Education (Girls) notlater than the 15th May each year. After recording her remarks,if any, the Deputy Directress (Girls should for ward the reportto the Director of Public Instruction, the D.P.I, after enteringhis remarks should forward the report to Government forexamination by 1st July of each year. |
| Subdivisonal Education Officer, Principal of Sarvodaya HighSchools, Principal of Senior Training Schools, Headmaster ofZila Schools and Principals of Multipurpose Higher SecondarySchools. | District Education Officer, Regional Deputy Director ofEducation, Director of Public Instruction. | District Education Officer should send his remarks to theRegional Deputy Director of Education not later than the 15thApril each year. After recording his remarks, the RegionalDeputy Director of Education should forward the report to theDirector of Public Instruction not later than the 15th May eachyear. The Director of Public Instruction after entering hisremarks should forward the report to Government for examinationby the 1st July of each year. |
| All gazetted teachers, Assistant professors and teachersworking in Government colleges, schools and institutions. | Head of the School/ College/ Institution, Director PublicInstruction. | Head of the Schools, College and Institute should send theirremarks to Public Director of Instruction not later than 15thMay of each year. After recording his remarks the Director ofPublic Instruction should forward the report to Government forexamination by the 1st July of each year. |