Delhi High Court - Orders
Baptist Church Trust Association vs The Secretary, Government Of India And ... on 20 August, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~127
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1622/2019 and CM APPLs.7474/2019, 12958/2019,
49747/2025
BAPTIST CHURCH TRUST ASSOCIATION .....Petitioner
Through: Mr. Deep Verma, Ms. Neha Sharma,
Mr. Gaurav Dubey, Advs. (through
v/c)
versus
THE SECRETARY, GOVERNMENT OF INDIA AND ORS.
.....Respondents
Through: Mr. Rajesh Gogna, Mr. Abhigyan
Siddhant, GP, Mr. Anurag Sahay, Ms.
Shruti Gala, Mr. Rohit Kumar, Advs.
for UOI.
Mr. Rajiv Ranjan Mishra and Ms.
Suruchi Yadav, Advs. for R-4.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 20.08.2025
1. Hon'ble Judge is on leave today.
2. List on 08.12.2025.
By order Court Master AUGUST 20, 2025/cl This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/08/2025 at 23:28:26