Telangana High Court
S.V.L Narayan vs Mrs.G.Amalia on 23 March, 2021
Author: Challa Kodanda Ram
Bench: Challa Kodanda Ram
THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM
CIVIL REVISION PETITION No.2784 of 2017
ORDER:
This Civil Revision Petition is filed against the Order dated 30.01.2017 in I.A.No.375 of 2015 in O.S.No.607 of 2015 on the file of the II Senior Civil Judge, City Civil Court, at Hyderabad.
The Case Status report of O.S.No.607 of 2015 would disclose that the suit was disposed on 16.03.2019. In that view of the matter, nothing survives in this Civil Revision Petition.
The Civil Revision Petition is accordingly closed. No costs.
Miscellaneous applications, if any pending, shall also stand closed.
_____________________ CHALLA KODANDA RAM, J 23rd March, 2021 ksm THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM CIVIL REVISION PETITION No.2784 of 2017 23rd March, 2021 ksm