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[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 18(3)(c) in Jammu and Kashmir Compensatory Afforestation Fund Rules, 2018

(c)purchase and maintenance of equipment or devices used for communication and information technology for the purpose of protection and management of forest and wildlife ;