Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(3) in Bihar Secretariat Service Rules, 2010

(3)Application submitted to respective Commission / office by member of any grade of service for appointment to any other post shall be forwarded by their operational controlling department / office. But only cadre controlling authority will be competent to relieve from the service after selection for appointment.