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[Cites 0, Cited by 0] [Section 258(2)] [Section 258] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 258(2)(e) in Arunachal Pradesh Municipal Act, 2007

(e)the Form in which, and the time within which, the annual report shall be furnished under sub-section (1) of section 246;