Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 14 in Energy Conservation (Venture Capital Fund for Energy Efficiency) Rules, 2017 14. Dissolution. - On dissolution of the trust, the net assets of the trust shall be transferred to the Government of India.
