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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 25(1)(b) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

(b)is accessible, at least, between 08:00 hrs and 22:00 hrs on all days of the week,