Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2(1)] [Section 2] [Entire Act] Union of India - Subsection Section 2(1)(b) in The Registration Of Births And Deaths Act, 1969 (b)“database” means the organised collection of data, generally stored and accessed in electronic form from a computer network;