Madras High Court
B.Rama vs The Chief Engineer (Highways) on 2 March, 2018
Author: K.Ravichandrabaabu
Bench: K.Ravichandrabaabu
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 02.03.2018
CORAM
THE HONOURABLE MR.JUSTICE K.RAVICHANDRABAABU
Writ Petition No.3417 of 2018
and
W.M.P.No.4188 of 2018
B.Rama .. Petitioner
Vs.
1. The Chief Engineer (Highways),
Construction & Maintenance,
Government of Tamil Nadu,
HRS Campus,
76, Sardar Patel Road,
Guindy,
Chennai 600 025.
2. The Superintendent of Engineer(Highways)
C & M Circle, Ellis Chatram Road,
Vazhudareddy, Kandamanady Post,
Villupuram 605 401. .. Respondents
Writ Petition filed under Article 226 of the constitution of India to issue a Writ of Mandamus directing the second respondent to declare the results and names of successful bidders of the three single cover system tender (Non Plan Works) conducted on 28.12.2017, covered in Tender Notice. 15/2017-18/HDO dated 21.11.2017 at S.No.7&8 package No.48 & 49 and Tender Notice.20/2017-18/HDO dated 01.12.2017 at S.No.1 Package No.73, within the time stipulated by this Court by considering the petitioner representation dated 30.01.2018
For Petitioner : Mr.R.Sankarayanarayanan,
Senior counsel
for Mr.B.Vijay
For Respondents : Mr.R.Govindasamy,
Special Government Pleader.
O R D E R
Learned counsel for the petitioner seeks permission to withdraw this writ petition. He has also made an endorsement to that effect.
2. In view of the submission and endorsement made by the learned counsel for the petitioner, this writ petition is dismissed as withdrawn. No costs. Consequently, connected miscellaneous petition is closed.
02.03.2018 Speaking/Non Speaking Index : Yes/No Internet : Yes/No vsi To
1. The Chief Engineer (Highways), Construction & Maintenance, Government of Tamil Nadu, HRS Campus, 76, Sardar Patel Road, Guindy, Chennai 600 025.
2. The Superintendent of Engineer(Highways) C & M Circle, Ellis Chatram Road, Vazhudareddy, Kandamanady Post, Villupuram 605 401.
K.RAVICHANDRABAABU,J.
vsi W.P.No.3417 of 2018 02.03.2018