Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] State of West Bengal - Subsection Section 60(c) in Police Regulations, Calcutta, 1968 (c)Command certificates shall be signed by an officer senior in rank to the officer to whom they are issued. Issue of command certificate by an officer in his own favour is strictly forbidden.
