Bombay High Court
The State Of Maharasthra vs Gangadhar Ganpat Borade & Others on 3 December, 2018
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
FIRST APPEAL NO. 1267 OF 1998
The State Of Maharasthra ....Appellant
V/S
Ramchandra Arjun Shirsat & Another ....Respondent
WITH FIRST APPEAL NO. 1274 OF 1998 The State Of Maharashtra ....Appellant V/S Ambadas R. Shirsat & Ors. ....Respondent WITH FIRST APPEAL NO. 1299 OF 1998 The State Of Maharashtra ....Appellant V/S Mahadu Dagadu Shirsath ....Respondent WITH FIRST APPEAL NO. 1268 OF 1998 The State Of Maharashtra ....Appellant V/S Sakubai Vithoba Kurhade ....Respondent WITH FIRST APPEAL NO. 1269 OF 1998 The State Of Maharashtra ....Appellant V/S Page 1/9 ::: Uploaded on - 04/12/2018 ::: Downloaded on - 28/12/2018 23:12:41 ::: Hari Laxman Shelke & Ors. ....Respondent WITH FIRST APPEAL NO. 1270 OF 1998 The State Of Maharathra ....Appellant V/S Valu Pandurang Shirsat ....Respondent WITH FIRST APPEAL NO. 1271 OF 1998 The State Of Maharasthra ....Appellant V/S Balkrishna Rama Shirsat ....Respondent WITH FIRST APPEAL NO. 1272 OF 1998 The State Of Maharashtra ....Appellant V/S Khandu Tukaram Shirsat & Anr. ....Respondent WITH FIRST APPEAL NO. 1273 OF 1998 The State Of Maharastha ....Appellant V/S Tukaram Ahilaji Shrisath & Another ....Respondent WITH FIRST APPEAL NO. 1275 OF 1998 The State Of Maharastha ....Appellant V/S Page 2/9 ::: Uploaded on - 04/12/2018 ::: Downloaded on - 28/12/2018 23:12:41 ::: Shankar Kashinath Deshpande ( Deceased ) ....Respondent WITH FIRST APPEAL NO. 1276 OF 1998 The State Of Maharashtra ....Appellant V/S Hari Laxman Shelke & Ors. ....Respondent WITH FIRST APPEAL NO. 1277 OF 1998 The State Of Maharashtra ....Appellant V/S Namdeo Govind Shirsath (decd) By Heirs & Ors. ....Respondent WITH FIRST APPEAL NO. 1278 OF 1998 The State Of Maharashtra ....Appellant V/S Namdeo Govind Shirsath (decd) By Heirs & Ors. ....Respondent WITH FIRST APPEAL NO. 1279 OF 1998 The State Of Maharashtra ....Appellant V/S Vithal Bhiva Shirsat & Anr. ....Respondent WITH FIRST APPEAL NO. 1280 OF 1998 The State Of Maharashtra ....Appellant V/S Page 3/9 ::: Uploaded on - 04/12/2018 ::: Downloaded on - 28/12/2018 23:12:41 ::: Fakira Rama Shelke & Ors. ....Respondent WITH FIRST APPEAL NO. 1281 OF 1998 The State Of Maharashtra ....Appellant V/S Shri Tukaram Ahilaji Shirsath & Anr. ....Respondent WITH FIRST APPEAL NO. 1282 OF 1998 The State Of Maharasthra ....Appellant V/S Pundalik Punja Shelake & Another ....Respondent WITH FIRST APPEAL NO. 1283 OF 1998 The State Of Maharashtra ....Appellant V/S Pramila Shankar Deshpande & Anr. ....Respondent WITH FIRST APPEAL NO. 1284 OF 1998 The State Of Maharastha ....Appellant V/S Namdeo Govind Shirsat ( Deceased ) ....Respondent WITH FIRST APPEAL NO. 1285 OF 1998 The State Of Maharashtra ....Appellant V/S Page 4/9 ::: Uploaded on - 04/12/2018 ::: Downloaded on - 28/12/2018 23:12:41 ::: Laxman Chandraji Shelake (decd) By Heirs & ....Respondent Ors.
WITH FIRST APPEAL NO. 1286 OF 1998 The State Of Maharasthra ....Appellant V/S Namdeo Govind Shirsat ( Deceased ) ....Respondent WITH FIRST APPEAL NO. 1287 OF 1998 The State Of Maharashtra ....Appellant V/S Kisan Bhikaji Shirsat ....Respondent WITH FIRST APPEAL NO. 1288 OF 1998 The State Of Mahrasthra ....Appellant V/S Bhima Kondaji Naik (more) ( Deceased ) ....Respondent WITH FIRST APPEAL NO. 1289 OF 1998 The State Of Maharashtra ....Appellant V/S Mahadu Chandraji Shelake (decd) By ....Respondent N.m.shelake WITH FIRST APPEAL NO. 1290 OF 1998 Page 5/9 ::: Uploaded on - 04/12/2018 ::: Downloaded on - 28/12/2018 23:12:41 ::: The State Of Maharastha ....Appellant V/S Laxman Chandraji Shelake ( Deceased ) ....Respondent WITH FIRST APPEAL NO. 1291 OF 1998 The State Of Maharashtra ....Appellant V/S Mahadu Shankar Dholi ( Deceased ) ....Respondent WITH FIRST APPEAL NO. 1292 OF 1998 The State Of Maharasthra ....Appellant V/S Khandu Tukaram Shirsath ....Respondent WITH FIRST APPEAL NO. 1293 OF 1998 The State Of Maharasthra ....Appellant V/S Smt. Dagadi W/o. Bala Kanadi ....Respondent WITH FIRST APPEAL NO. 1294 OF 1998 The State Of Maharashtra ....Appellant V/S Nana Sahasu Shirsath ....Respondent WITH FIRST APPEAL NO. 1295 OF 1998 Page 6/9 ::: Uploaded on - 04/12/2018 ::: Downloaded on - 28/12/2018 23:12:41 ::: The State Of Maharashtra ....Appellant V/S Vitthal Bhiva Shirsath ....Respondent WITH FIRST APPEAL NO. 1296 OF 1998 The State Of Maharasthra ....Appellant V/S Sakubai W/o. Vitthoba Kurhade ....Respondent WITH FIRST APPEAL NO. 1297 OF 1998 The State Of Maharasthra ....Appellant V/S Valu Pandurang Shirsath ....Respondent WITH FIRST APPEAL NO. 1298 OF 1998 The State Of Maharasthra ....Appellant V/S Nivrutti Sawaliram Shirsath ....Respondent WITH FIRST APPEAL NO. 1301 OF 1998 The State Of Maharashtra ....Appellant V/S Rajaram Mohana Jadhav & Others ....Respondent WITH FIRST APPEAL NO. 1302 OF 1998 Page 7/9 ::: Uploaded on - 04/12/2018 ::: Downloaded on - 28/12/2018 23:12:41 ::: The State Of Maharashtra ....Appellant V/S Kashinath Laxman Bokad & Ors. ....Respondent WITH FIRST APPEAL NO. 1303 OF 1998 The State Of Maharashtra ....Appellant V/S Shankar Mahadu Shelake ....Respondent WITH FIRST APPEAL NO. 1304 OF 1998 The State Of Maharashtra ....Appellant V/S Smt. Bhimabai Damu Shinde (decd) By Heirs ....Respondent WITH FIRST APPEAL NO. 1305 OF 1998 The State Of Maharashtra ....Appellant V/S Mahadu Chandraji Shelake (decd) By Heirs & ....Respondent Ors.
WITH FIRST APPEAL NO. 1306 OF 1998 The State Of Maharashtra ....Appellant V/S Dada Damu Shinde ....Respondent WITH FIRST APPEAL NO. 1300 OF 1998 Page 8/9 ::: Uploaded on - 04/12/2018 ::: Downloaded on - 28/12/2018 23:12:41 ::: The State Of Maharasthra ....Appellant V/S Gangadhar Ganpat Borade & Others ....Respondent Mr.A.R.Patil,Govt. Pleader For Appellant Mr. P.N. Joshi a/w Pratik Rahade a/w Rukmini Khairnar For Respondent.
Smt.Smita Gaidhani, For Respondent in FA Nos.1300/98, 1304/1998, 1305/1998,1306/98.
CORAM : A.S. CHANDURKAR, J DATE : 3rd December, 2018 P.C. :
Arguments are concluded. Judgment is reserved.
( FOR REGISTRAR JUDICIAL - I ) Page 9/9 ::: Uploaded on - 04/12/2018 ::: Downloaded on - 28/12/2018 23:12:41 :::