Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 581B] [Entire Act] Union of India - Subsection Section 581B(2) in The Companies (Amendment) Act, 2002 (2)Every Producer Company shall deal primarily with the produce of its active Members for carrying out any of its objects specified in this section.
