Section 3(43)(a) in The General Clauses Act, 1897

[Cites 0, Cited by 1] [Section 3(43)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(43)(a) in The General Clauses Act, 1897

(a)in relation to any territory outside India, the Principal Officer, by whatever name called, representing the Central Government in such territory; and

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Union of India - Subsection

Section 3(43)(a) in The General Clauses Act, 1897