Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Bihar - Subsection Section 3(viii) in The Bihar Factories Welfare Officers Rules, 1952 (viii)Where there is no separate Safety Officer, making arrangement for accident prevention, first-aid, safety committee and other matters related to accident prevention;
