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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(3) in Extradition Treaty between the Government of the Republic of India and the Government of the Republic of the Philippines

(3)If the request for extradition is granted, the authorities of the Contracting States shall agree on the time and place for the surrender of the person sought.