Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act] Greater Bengaluru City Corporation - Section 3(3)(w) in Bangalore Metropolitan Region Development Authority Act, 1985 (w)four members from amongst the persons representing the local authorities in the Bangalore Metropolitan Region, appointed by the Government;