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[Cites 0, Cited by 0] [Section 36(3)] [Section 36] [Entire Act]

NCT Delhi - Subsection

Section 36(3)(ii) in The Delhi Metro Airport Express Line, General Rules, 2010

(ii)The door will be designed to swing open and be held at an open position of 90° and the door shall automatically revert to closed and locked position safely if it is left open at less than 90° without need for staff intervention.