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State of Odisha - Section

Section 186 in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

186. [ Language of the Assembly. [Substituted vide O.L.A.Notification No 11258-L.A. dated 9.4.1997.]

- The business of the Assembly shall be transacted in Oriya, English provided that any member may address the Assembly in Oriya, English or Hindi and further that the Speaker may permit any member who cannot adequately express himself in any of the aforesaid languages to address the Assembly in his mother-tongue.]