Section 14(2)(iii) in Assam Money Lenders Act, 1934

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State of Assam - Subsection

Section 14(2)(iii) in Assam Money Lenders Act, 1934

(iii)the manner in which an application for a deposit is to be made under sub-section (1) of section 10, and a notice of the deposit is to be sent to the money-lender under the said sub-section ; and

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State of Assam - Subsection

Section 14(2)(iii) in Assam Money Lenders Act, 1934