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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(a) in The Chennai Corporation Engineering Subordinate Services Bye-Laws, 2009

(a)The direct recruitment of Assistant Engineers (SI. No. 1 to 3) and direct recruitment of Junior Engineers (SI. No. 4 to 6) as the case may be shall be in the ratio of 3:1 (3 Asst. Engineers/1 Junior Engineer).