Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 15 in The Bihar Vaccination Rules, 1944 15. A printed receipt for each amount received as fees for performing vaccination or re-vaccination as charged under Rule 5(b) of the Bihar Vaccination Rules, 1944, shall be granted by every public vaccinator in the form (Schedule XXXI-No. 10H).
