Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 27 in The Punjab Agricultural University Act, 1961

27. Pension or Provident Fund.

- The University shall constitute [ - ] [The word 'pension' was omitted by Punjab Act 12 of 1965, section 12.] gratuity and provident fund for the benefit of its officers, teachers and other employees in such manner and subject to such conditions as may be prescribed.