Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 40 in The M.P. Forest (Contract) Rules, 1927 40. Auctions should ordinarily be held late in June or early in July and the contract periods should terminate on the 30th of June in any of the following years.
