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Madhya Pradesh High Court

Vishnu Kumar Dwivedi vs The State Of Madhya Pradesh on 18 January, 2024

Author: Sujoy Paul

Bench: Sujoy Paul

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 6114 of 2023 (VISHNU KUMAR DWIVEDI AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 18-01-2024 Parties through their counsel.

Shri A.N, Gupta, learned G.A. seeks and is granted 15 days time to file objection.

List thereafter.



                             (SUJOY PAUL)                                                      (VIVEK JAIN)
                                JUDGE                                                             JUDGE

                          sarathe




Signature Not Verified
Signed by: NAVEEN KUMAR
SARATHE
Signing time: 1/19/2024
2:46:57 PM