Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Gujarat - Subsection Section 4(xxv) in Indian Institute of Public Health Gandhinagar Act, 2015 (xxv)to assist Governments, through teams of experts, in preparing and implementing public health policies and programmes at the State and national level;
