Calcutta High Court
M/S. Theme Engineering Services Pvt. ... vs M/S. Hindustan Steel Works ... on 11 November, 2010
Author: Maharaj Sinha
Bench: Maharaj Sinha
CS No. 28 of 2010
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
M/S. THEME ENGINEERING SERVICES PVT. LTD.
Versus
M/S. HINDUSTAN STEEL WORKS CONSTRUCTION LTD.(HSCL),
KOLKATA
BEFORE:
The Hon'ble JUSTICE MAHARAJ SINHA
Date : 11 November 2010.
For the plaintiff :
Mr. Mohan Jee Ojha,advocate For the defendant :
Mr. Asit Kr. Bhattacharya,adovcate The Court :- It is submitted by Mr. Ojha, learned advocate appearing for the plaintiff, upon instruction, that the plaintiff does not wish to proceed with the suit any further. In view of such submission, the suit and all other pending proceedings are dismissed for non-prosecution.
Interim order, if any, is vacated.2
There will be no order as to costs.
This order is passed in presence of Mr. Asit Kr. Bhattacharya, learned advocate appearing for the defendant treating the suit as on the day's list.
A copy of the instruction received by the learned advocate for the plaintiff is kept on record duly countersigned.
All parties concerned are to act on a xerox signed copy of this order on the usual undertakings.
(MAHARAJ SINHA, J.) S.Chandra AR(CR)