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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(2) in Tamil Nadu Land Improvement Schemes Act, 1959

(2)If there is a difference of opinion among the members of the District Committee, the decision of the majority of the members present shall prevail:Provided that when their opinion is equally divided, the Collector shall have and exercise a casting vote.