Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 136(2)] [Section 136] [Entire Act] State of Maharashtra - Subsection Section 136(2)(b) in The Maharashtra Regional and Town Planning Act, 1966 (b)if the document so addressed or a copy thereof so addressed, is delivered to some person on the land or building.