Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 588] [Entire Act] State of Odisha - Subsection Section 588(4) in Orissa Municipal Rules, 1953 (4)Each of such exits shall be indicated by a board with the word. 'Exit' clearly pointed upon in English and Oriya in large and legible letters.