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Patna High Court - Orders

Commissioner Of Income Tax vs M/S Anurag Rice Mills on 11 May, 2009

Author: S. K. Katriar

Bench: S. K. Katriar

                 IN THE HIGH COURT OF JUDICATURE AT PATNA

                              MA No.131 of 2004

                      LATE RADHEY KRISHNA SAO
                                   Versus
                   COMMISSIONER OF INCOME TAX & ORS.

                                  With
                             MA No.145 of 2004

                          DR.NARENDRA PRASAD
                                   Versus
                   COMMISSIONER OF INCOME TAX & ORS.

                                      With

                             MA No.146 of 2004

                             DR.LEELA PRASAD
                                   Versus
                    COMMISSIONER OF INCOME TAX & A
                                   With

                              MA No.147 of 2004

                         M/S ALOK NURSING HOME
                                   Versus
                   COMMISSIONER OF INCOME TAX & ORS.
                                   With

                            MA No.148 of 2004
                        M/S ALOK NURSING HOME
                                   Versus
                   COMMISSIONER OF INCOME TAX & A
                                   With

                            MA No.149 of 2004
                         DR.NARENDRA PRASAD
                                  Versus
                   COMMISSIONER OF INCOME TAX & A
                                  With

                             MA No.433 of 2004
                    COMMISSIONER OF INCOME TAX & ORS
                                   Versus
                        M/S ANURAG RICE MILLS
                                 -----------


5.   11.5.2009

As prayed for, on the ground of illness of 2 Mr. Rishi Raj Sinha, learned counsel for the respondents, with consent of the other side, put up after summer vacation.



                               ( S. K. Katriar ,J. )


Vinay/                        (Kishore K. Mandal)