Patna High Court - Orders
Commissioner Of Income Tax vs M/S Anurag Rice Mills on 11 May, 2009
Author: S. K. Katriar
Bench: S. K. Katriar
IN THE HIGH COURT OF JUDICATURE AT PATNA
MA No.131 of 2004
LATE RADHEY KRISHNA SAO
Versus
COMMISSIONER OF INCOME TAX & ORS.
With
MA No.145 of 2004
DR.NARENDRA PRASAD
Versus
COMMISSIONER OF INCOME TAX & ORS.
With
MA No.146 of 2004
DR.LEELA PRASAD
Versus
COMMISSIONER OF INCOME TAX & A
With
MA No.147 of 2004
M/S ALOK NURSING HOME
Versus
COMMISSIONER OF INCOME TAX & ORS.
With
MA No.148 of 2004
M/S ALOK NURSING HOME
Versus
COMMISSIONER OF INCOME TAX & A
With
MA No.149 of 2004
DR.NARENDRA PRASAD
Versus
COMMISSIONER OF INCOME TAX & A
With
MA No.433 of 2004
COMMISSIONER OF INCOME TAX & ORS
Versus
M/S ANURAG RICE MILLS
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5. 11.5.2009As prayed for, on the ground of illness of 2 Mr. Rishi Raj Sinha, learned counsel for the respondents, with consent of the other side, put up after summer vacation.
( S. K. Katriar ,J. )
Vinay/ (Kishore K. Mandal)