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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Odisha - Subsection

Section 71(5) in The Orissa Development Authorities Rules, 1983

(5)For the purpose of check measurement, the check measuring officer shall obtain from the officer-in-charge of the work Measurement Book in which the measurement of the work concerned has been recorded. He shall note in the Measurement Book under his initial the date or dates on which the check, measurement was actually performed together with the difference, if any, noticed by him in the measurements.