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State of Bihar - Section

Section 8 in Bihar Gram Katchahry Nyaya Mitra (Employment, Service Conditions and Duties) Rules, 2007

8. Other conditions of Service.

(1)Nyaya Mitra will be employed on fixed amount (contract amount) and they will be paid Rs. 2,500/- (Two thousand and five hundred only) a month.
(2)The contract of the candidates employed to the post of Nyaya Mitra on contract basis will terminate automatically with the completion of the tenure of the Gram Katchahry.
(3)The appointment will be made on contract basis and it may be cancelled at any time with one month's prior notice, if the service is found to be un-satisfactory in the light of reasons mentioned in Rule 11.
(4)In case of non-availability of the suitable candidates the vacancy of Nyaya Mitra, in a particular Gram Katchahry will be filled by giving additional charge to the Nyaya Mitra of contiguous Gram Katchahry by the Block Development Officer concerned. For this additional charge 20% of the contract amount shall be payable as deputation allowance.
(5)The selected candidate shall have to execute an agreement in prescribed form before employment.