Section 28(1)(A) in Madhabdev University Act, 2017

[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

(A)ex-officio members :

(i)The Vice-Chancellor;

(ii)Pro-Vice-Chancellor,

(iii)Registrar;

(iv)Academic Registrar;

(v)The Director of Higher Education;

(vi)The Director of Technical Education, Assam;

(vii)The Director of Medical Education, Assam;

(viii)The Deans of Faculties;

(ix)The Professors of the University;

(x)The University Associate Professors who are Heads of Department of Teaching;

(xi)The Librarian of the University;

(xii)President and Secretary of University Teachers' Association;

(xiii)The Principal of Constituent College, if any.

Legal Document View