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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(2)(c) in Calcutta Thika Tenancy (Acquisition and Regulation) Rules, 1982

(c)the balance, if any, after the deductions as aforesaid, shall be the annual net income for the purpose of annuity under sub section (2) of section 8.