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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Chattisgarh - Subsection

Section 14(1) in Chhattisgarh Civil Sewa (Samvida Niyukti) Niyam, 2012

(1)Person appointed to the post sanctioned as contract post in the departmental set up, shall be eligible for travelling allowance equivalent to the Government servant of the same or equivalent post.